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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The patient shall have the right that she may be subjected to any healthcare related intervention in such a manner that proper respect is shown for her privacy and dignity.Explanation. - The term 'healthcare related intervention' or 'healthcare intervention' shall include examination and procedures, invasive or non-invasive, whether diagnostic, preventive, curative, rehabilitative or therapeutic.