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State of Odisha - Section

Section 12 in The Orissa Service of Engineers' Rules, 1941

12. The Commission to consider applications and interview of candidates.

- The Commission shall consider all applications received and shall interview such candidates as they consider likely to be suitable for appointment ; provided that the Provincial Government may, if they think fit, appoint an officer to represent the department at the interview by the Commission. The officer so appointed shall advise the Commission on the fitness of the candidates with reference to the special qualities required in the service, but he will not be responsible for the selection of the candidates.