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State of Mizoram - Section

Section 103 in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

103. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order, make such provisions or give such directions not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for the removal of the difficulty: