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State of Rajasthan - Section

Section 13 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

13. Lists and statements to be prepared by Tehsildars.

- The Tehsildars shall also be simultaneously directed by an order in Ceiling Form VI to draw up lists of land-holders and tenants in their respective Tehsils from whom declarations have not been received, and to prepare statements of holdings of all such persons as should have, but have not, submitted declarations. These statements shall also be in Form Ceiling IV and the particulars to be shown shall be those existing on 24-2-1958.