Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in Airports Authority of India (Ground Handling Services) Regulations, 2018 (e)"movement area" means part of an airport or an aerodrome or civil enclave intended for surface movement of aircraft including the maneuvering area and apron;
