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Union of India - Section

Section 67 in THE FINANCE ACT, 2021

67. Amendment of section 245C.

In section 245C of the Income-tax Act, after subsection (4), the following sub-section shall be inserted and shall be deemed to have been inserted with effect from the 1st day of February, 2021, namely:––“(5) No application shall be made under this section on or after the 1st day of February, 2021.”.