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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(r) in Statutes of the Homoeopathy University, Jaipur, 2011

(r)to enter into collaboration, agreements with other universities, including foreign universities, and/or educational institutions to augment the activities of the University, including introduction of jointly-organised academic degrees under such agreements as per the standards recognized by the regulatory bodies in India, and