Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 167(2)] [Section 167] [Entire Act]

Bombay Presidency - Subsection

Section 167(2)(b) in Bombay Police Act, 1951

(b)any right, privilege, obligation or liability already acquired, accrued or incurred before such date;