Section 70(1)(c) in Haryana Panchayati Raj Election Rules, 1994

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State of Haryana - Subsection

Section 70(1)(c) in Haryana Panchayati Raj Election Rules, 1994

(c)for the election of member of Panchayat Samiti, compile all the result sheets in Form 16 and prepare Form 20 and declare the candidate, who received the largest number of valid votes elected and shall certify the return of election in Form 20; and

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State of Haryana - Subsection

Section 70(1)(c) in Haryana Panchayati Raj Election Rules, 1994