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Chattisgarh High Court

Sunil Yadav vs State Of Chhattisgarh 13 Mcrc/572/2019 ... on 22 January, 2019

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                              MCRC No. 569 of 2019
                                Sunil Yadav Versus State Of Chhattisgarh



     1

22-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi