Chattisgarh High Court
Smt. Meena Bai Dewangan vs Suresh Yadav 13 Fa/435/2018 Syed ... on 3 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
First Appeal No.245 of 2016
Smt. Meena Bai Dewangan & Ors. Versus Suresh Yadav & Ors.
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03.4.2019 Shri Raza Ali, counsel for the appellants.
Shri Sachin Nidhi, counsel for respondents 1 to 16. Shri VB Singh, Panel Lawyer for the State/respondent No.17. Shri PK Patel, counsel for respondents 18 & 19. Heard.
Admit.
At the request of learned counsel for the parties, list this matter for final hearing on 02.5.2019.
Interim order passed earlier shall continue till the next date of hearing.
Sd/-
(Ram Prasanna Sharma) Judge Bini