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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(y) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(y)"Society" means Milk Producers Co-operative Society registered under the Tamil Nadu Co-operative Societies Act, 1983 (Tamil Nadu Act 30 of 1983) or a society which has an object of procuring milk from the members and supplying it to the union;