Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 342] [Entire Act]

Union of India - Subsection

Section 342(6) in Bharatiya Nagarik Suraksha Sanhita, 2023

(6)If a question arises as to whether any person, appearing as the representative of a corporation in an inquiry or trial before a Court is or is not such representative, the question shall be determined by the Court.[Similar to Section 305 from Old CrPC-Also Refer]