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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(6) in The Central Motor Vehicles Rules, 1989

(6)[ Driver, while driving a transport vehicle, engages himself in activity which is likely to disturb his concentration.] [Clause (6) substituted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989). ]