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Delhi High Court - Orders

Mercator Ltd vs Dredging Corporation Of India Ltd on 25 September, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~35 to 37
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P.(EFA)(COMM.) 2/2019
                                    MERCATOR LTD.                                                         .....Decree Holder
                                                                  Through:            Dr. Amit George, Mr. Vaibhav
                                                                                      Gandhi, Ms. Smriti Churiwal, Mr.
                                                                                      Jaiveer Kant, Advs
                                                                  versus

                                    DREDGING CORPORATION OF INDIA LTD.
                                                                   .....Judgement Debtor
                                                Through:
                          36
                          +         O.M.P.(EFA)(COMM.) 3/2019
                                    MERCATOR LTD.                                                         .....Decree Holder
                                                                  Through:            Dr. Amit George, Mr. Vaibhav
                                                                                      Gandhi, Ms. Smriti Churiwal, Mr.
                                                                                      Jaiveer Kant, Advs
                                                                  versus

                                    DREDGING CORPORATION OF INDIA LTD.
                                                                   .....Judgement Debtor
                                                Through:
                          37
                          +         O.M.P.(EFA)(COMM.) 4/2019
                                    MERCATOR LTD.                                                         .....Decree Holder
                                                                  Through:            Dr. Amit George, Mr. Vaibhav
                                                                                      Gandhi, Ms. Smriti Churiwal, Mr.
                                                                                      Jaiveer Kant, Advs
                                                                  versus

                                    DREDGING CORPORATION OF INDIA LTD.
                                                                   .....Judgement Debtor
                                                Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:40:25
                                     CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER

% 25.09.2025 EX.APPL.(OS) 1391/2025, EX.APPL.(OS) 1389/2025, EX.APPL.(OS) 1390/2025

1. These are the applications under Section 151 of the CPC, 1908 seeking an early hearing

2. Dr. George, learned counsel for the decree holder, states that the Special Leave Petitions filed by the judgement-debtors challenging the Order dated 30.04.2024 passed by this Hon'ble Court have been dismissed and now there is no impediment in making payment.

3. The board of the Court does not permit a date earlier than 14.10.2025. However, it shall be the endeavour of the Court to hear and decide the matter on the next date of hearing.

4. The applications are disposed of accordingly.

JASMEET SINGH, J SEPTEMBER 25, 2025/DM This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:40:25