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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(5) in The U.P. Co-operative Societies Rules, 1968

(5)The Election Officer shall display the provisional voters' list at the headquarter of the society situated in the district and in other cases at the office of the branches, prior to the date of poll.