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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(i) in The Bar Council of Uttar Pradesh Election Rules, 1968

(i)Prepare and maintain a list of voters separately for each district consisting of the name and enrolment numbers of all the practising Advocates whose names are entered and maintained under Section 17 of the Act along with their respective addresses unless disqualified under the rules framed by the Bar Council of India.