Bombay High Court
Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 6 February, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 8440 OF 2023
Ebay Singapore Services Private Limited ....PETITIONER
V/S
Deputy Commissioner Of Income Tax ....RESPONDENT
International Taxation-circle-2-2-1 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th February, 2024 P.C. :
Due to paucity of time, stand over to 22/04/2024. Interim order, if any, to continue till then.
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