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Bombay High Court

Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 6 February, 2024

Bench: K.R. Shriram, Neela Kedar

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 8440 OF 2023

 Ebay Singapore Services Private Limited                  ....PETITIONER
              V/S
 Deputy Commissioner Of Income Tax                      ....RESPONDENT

International Taxation-circle-2-2-1 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th February, 2024 P.C. :

Due to paucity of time, stand over to 22/04/2024. Interim order, if any, to continue till then.
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