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State of Uttar Pradesh - Section

Section 34 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

34.

Upon the receipt of the petition the Petition Officer shall acknowledge the receipt by stamping and endorsing the date on which the petition has been presented and shall issue an acknowledgement with stamp and date to the person filing the petition. In case the petition is received by registered post the date on which the petition is actually received at the office of the Commission shall be taken as the date of the presentation of the petition.