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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(30) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(30)"Unani" means a system of medicine as may be defined under the Paschim Banga Unani System of Medicine Act, 1979 (West Bengal Act XLV of 1979) or Act of similar kind;