781. Pay and special pay of armourers. [§ 2, Act V, 1861, read with § 243 of the Government of India Act, 1935].
- Armourers shall draw pay as constables. They shall also draw special pay as follows :-the head armourer, Rs. 5, the second Rs. 3 and the rest Rs. 2 a month.In certain districts (vide Appendix XLVII) in which a compensation allowance is sanctioned for constables, they shall draw this special pay in addition.
