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[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

State of Maharashtra - Subsection

Section 112(2)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(v)The Vice-Chancellor and his family members shall be entitled to free medical facilities and the benefit of reimbursement of medical expenses as are applicable to the employees of the University.