Himachal Pradesh High Court
Amit Kumar vs . Aditi Sareen on 21 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Amit Kumar Vs. Aditi Sareen .
CMPMO No.137 of 2021 21.03.2022 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Ajeet Singh Saklani, Advocate, for the petitioner.
Mr. Rishabh Chandel, Advocate, vice Ms. Megha Kapoor Gautam, Legal Aid Counsel, for the respondent.
Report of the Deputy Commissioner is taken on record. Response thereto by either of the parties by the next date of hearing. List on 05.04.2022, as prayed for.
In the meanwhile, Ms. Divyani Sharma, Advocate, who is present in the Court, is requested to interact with the petitioner and the respondent and to find out any amicable settlement between them.
(Ajay Mohan Goel) Judge March, 21, 2022 (Chander/Rishi) ::: Downloaded on - 21/03/2022 20:13:21 :::CIS