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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(1)(c) in West Bengal Town and Country (Planning and Development) Act, 1979

(c)all contracts and liabilities already enforced by or against the said Board, shall be enforceable by or against the Development Authority;