Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Point of Taxation Rules, 2011 1. Short title and commencement . - (1) These rules shall be called the Point of Taxation Rules, 2011.(2)They shall come into force on the 1st day of April, 2011.
