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Union of India - Section

Section 25 in The Central Silk Board Silkworm Seed Regulations, 2010

25. Production, supply, distribution, trade and commerce in silkworm seed.

- The Committee may from time to time lay down such conditions and restrictions on the production, supply, distribution, trade and commerce in silkworm seed as may be deemed necessary to promote trade and commerce in silkworm seed of kind or variety.Form -1(See clause (l) of sub-regulation (2) of regulation 10)Returns to be submitted by the Registered Seed Producer
1 Name of seed producer  
2 Registration No.  
3 Progress for the quarter ending Year .- .........(June/September/December/March)
4 Seed Production
(a) No. of lots variety-wise  
(b) Quantity of seed cocoons procured variety-wise (by number &weight in kg)  
(c) Seed cocoon ratio (male & female parents)  
(d) Quantity of seed produced variety-wise  
(i) By number
(ii) By weight in case of loose eggs(kg)
(e) Average % of pairs  
(f) Average % of Disease free layings  
(g) Average loose egg recovery / kg of seed cocoons  
(h) Incidence of pebrine, if any, Furnish lot-wise and source-wisedetails & stage of incidence  
(i) % of pairs below norms, lot-wise and source-wise details  
DeclarationI hereby declare that the above statement is true and correct to the best of my knowledge and information.Signature of the registered seed producerDate -Place -Form - 2(See clause (vii) of regulation 16)Statement to be submitted by the Registered Chawki silkworm rearer
1 Name of the chawki silkworm rearer  
2 Registration No.  
3 Progress for the quarter ending Year -....................(June / September / December /March)
4 Chawki rearing details (furnish lot-wise & variety-wise)
(a) Source and quantity of seed purchased (variety-wise by number)  
(b) Quantity of seed chawki reared variety-wise (by number)  
(c) Quantity of chawki silkworms sold variety-wise  
(d) Incidence of diseases, if any, during chawki stage (batch-wiseand source-wise details)  
DeclarationI hereby declare that the above statement is true and correct to the best of may knowledge and information.Signature of the registered chawki silkworm rearerDate -Place -Form - 3(See clause (vii) of regulation - 18)Returns to be submitted by the Registered Dealer in silkworm seed and chawki silkworm
1 Name of the dealer  
2 Registration No.  
3 Progress for the quarter ending Year-...............(June / September /December / March)
4 Chawki rearing details (furnish lot-wise &variety-wise)
(a) Quantity of seed purchased(variety-wise bynumber)  
(b) Quantity of seed chawki reared variety-wise (bynumber)  
(c) Quantity of chawki silkworms sold variety-wise  
(d) Incidence of diseases, if any, during chawkistage (batch-wise and source-wise details)  
5 Seed details (batch-wise)  
(a) Quantity of seed purchased variety-wise (bynumber)  
(b) Quantity of seed sold variety-wise(by number)  
DeclarationI hereby declare that the above statement is true and correct to the best of my knowledge and information.Signature of the registered dealerDate -Place -