Section 19 in Companies (Appointment of Sole Agents) Rules, 1975
19. (a) Name(s) of other companies where the person(s) proposed to be appointed as sole selling agent(s) is/are acting as sole selling agents, the products handled and the remuneration received therefor.
(b)Amount of commission/discount earned by such person and the expenses incurred in respect of such other companies during the last three years.
