Delhi High Court - Orders
Modern Public School Education Society ... vs Honourable Lieutenant Governor & Anr on 2 May, 2023
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13199/2021 & CM APPL. 41660/2021
MODERN PUBLIC SCHOOL EDUCATION
SOCIETY (REGD.) & ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Kamal Gupta, Mr. Sparsh
Aggarwal & Ms. Paradhi Bist,
Advocates.
versus
HONOURABLE LIEUTENANT GOVERNOR
& ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil), GNCTD with Ms. Aakriti
Mishra, Mr. Arun Parwar & Mr. P.
Rao, Advocates for GNCTD.
Mr. Sudhir Nandrajog, Sr. Advocate,
Ms. Manika Tripathy, SC for DDA,
Mr. Shubham Hasija & Mr. Ashutosh
Kaushik, Advocates for DDA.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 02.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Learned Counsel appearing on behalf of the Respondent No.2, on instructions, states that written submissions have already been filed with the Registry, however, these are not accompanied by judgments they wish to rely upon.
1.1 He seeks further four weeks' time to file the same.
W.P.(C) 13199/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:SHEHROZ ALAM Signing Date:05.05.2023 01:01:532. List the matter on 18.08.2023.
3. Interim order dated 18.05.2022 is made absolute during the pendency of the Writ Petition.
3.1 Accordingly, CM APPL. 41660/2021 is disposed of.
TARA VITASTA GANJU, J MAY 2, 2023/ ha Click here to check corrigendum, if any W.P.(C) 13199/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:SHEHROZ ALAM Signing Date:05.05.2023 01:01:53