Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 1. Short title and commencement.— (1)This Act may be called Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980.(2)It shall be deemed to have come into force on the 11th day of October 1980.
