Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(o) in The M.P. Chechak Tika Adhiniyam, 1968

(o)"vaccinator" means-
(i)a public vaccinator appointed under Section 5 by the Chief Superintendent of vaccination;
(ii)a registered medical practitioner; or
(iii)a medical practitioner to whom a vaccinator's licence is issued under Section 8.