Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(vii) in The Orissa Loan Stipend Fund Rules

(vii)The loan stipend shall not be admissible unless the candidate travels by Air India or books his passage through Air India;