Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120] [Entire Act]

NCT Delhi - Subsection

Section 120(2) in Delhi Police Act, 1978

(2)If any person contravenes or attempts to contravene the provisions of sub-section (1), be shall, on conviction, be punished with imprisonment for return which may extend to on: year or with fine, or with both.