Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Kerala - Subsection Section 62(4) in The Kerala Prisons and Correctional Services (Management) Act, 2010 (4)enabling better physical and mental health through lectures on health and hygiene, physical exercises, yoga, etc., and their practice; and
