Supreme Court - Daily Orders
Cit, New Delhi vs Shri Hardarshan Singh on 24 March, 2014
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ITEM NO.27 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4578/2014
(From the judgement and order dated 09/01/2013 in ITA No.604/2012 of The
HIGH COURT OF DELHI AT N. DELHI)
CIT, NEW DELHI Petitioner(s)
VERSUS
HARDARSHAN SINGH Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 24/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mohan Parasaran, Solicitor General
Mr. H.R. Rao, Adv.
Mr. D. L. Chidananda, Adv.
Mrs Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Hearing expedited.
|(Jayant Kumar Arora) | |(Saroj Saini) | |Sr. P.A. | |Court Master |