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Supreme Court - Daily Orders

Cit, New Delhi vs Shri Hardarshan Singh on 24 March, 2014

2

ITEM NO.27                  COURT NO.11              SECTION IIIA

             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                CC 4578/2014

(From the judgement and order dated 09/01/2013 in ITA         No.604/2012   of   The
HIGH COURT OF DELHI AT N. DELHI)

CIT, NEW DELHI                                        Petitioner(s)

                   VERSUS

HARDARSHAN SINGH                                      Respondent(s)

(With appln(s) for c/delay in filing SLP)

Date: 24/03/2014    This Petition was called on for hearing today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)       Mr. Mohan Parasaran, Solicitor General
       Mr. H.R. Rao, Adv.
       Mr. D. L. Chidananda, Adv.
       Mrs Anil Katiyar, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                             O R D E R

Delay condoned.

Leave granted.

Hearing expedited.

|(Jayant Kumar Arora) | |(Saroj Saini) | |Sr. P.A. | |Court Master |