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State of Rajasthan - Section
Section 14 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
14. Scale of allotment to landless tenants.
- The following shall be the scale of allotment to landless tenants:-| (i) | A family consisting of not more than 5 adult male members. | 10 acres. |
| (ii) | A family consisting of more than 5 adult male members. | 20 acres. |