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Bombay High Court

The Freyssinet Prestressed Concrete ... vs Sicom Limited (Res) And Pragmatic ... on 10 October, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   CHAMBER SUMMONS LODGING NO. 1503 OF 2018
                     In
             APPEALS 378 OF 2017

 The Freyssinet Prestressed Concrete Company      ....Petitioner
 Limited
             V/S
 Sicom Limited (res) And Pragmatic Traders Pvt ....Respondent

Ltd (prop. Res.) Sanjay Kapoor (applicant) Mr. Lalan Gupta i/b dhruve Liladhar & Co for applicant CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 10th October, 2018 P.C. :

Not on board, taken on board.
No orders on production praecipe.
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