Bombay High Court
The Freyssinet Prestressed Concrete ... vs Sicom Limited (Res) And Pragmatic ... on 10 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS LODGING NO. 1503 OF 2018
In
APPEALS 378 OF 2017
The Freyssinet Prestressed Concrete Company ....Petitioner
Limited
V/S
Sicom Limited (res) And Pragmatic Traders Pvt ....Respondent
Ltd (prop. Res.) Sanjay Kapoor (applicant) Mr. Lalan Gupta i/b dhruve Liladhar & Co for applicant CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 10th October, 2018 P.C. :
Not on board, taken on board.
No orders on production praecipe.
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