Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 5 in Assam Science & Technology University Act, 2009 5. Jurisdiction. - Save as otherwise provided in this Act, the powers of the University conferred by or under this Act shall extend to the State of Assam.
