Bombay High Court
Shri. Kaluram Dharmaji Mahar @ Jadhav ... vs Shri. Mahendra Bhikaji Mahar @ Jadhav ... on 19 December, 2019
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10337 OF 2018
Shri. Kaluram Dharmaji Mahar @ Jadhav And ....Petitioner
Ors
V/S
Shri. Mahendra Bhikaji Mahar @ Jadhav And ....Respondent
Ors CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 19th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 27/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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