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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(4)The headquarter of the Committee shall be at Hanumangarh or at any other place as determined by the State Government but the Committee may meet at any other place or places as and when necessary.