Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 1 May, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023 & I.A. 3219/2023
M/S SERVOTECH POWER SYSTEMS LTD ..... Petitioner
Through: Mr Akshay Chandra, Mr Neeraj
Gupta and Mr. Vishal Tanwar, Advs.
(M: 9910401230)
versus
M/S ENERGY EFFICIENCY
SERVICES LTD. & ANR. ..... Respondents
Through: Mr. Tushar Jain and Mr. Vaibhav
Choudhary, Advs. for R-1. (M: 97177
08889)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 01.05.2024
1. This hearing has been done through hybrid mode.
2. List for hearing on 21st August, 2024.
3. Interim order to continue.
PRATHIBA M. SINGH, J.
MAY 1, 2024/dk/rks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 22:19:38