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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)The meeting of the Federation (General Body and Board of Directors) shall be presided over by the Chairman If Chairman is absent, the Directors present at the meeting may elect any one amongst themselves to preside over the meeting: