Himachal Pradesh High Court
Gagan Pradeep vs . Hrtc on 1 September, 2022
Bench: Sabina, Sushil Kukreja
Gagan Pradeep Vs. HRTC CWPOA No. 4148 of 2020 .
01.09.2022 Present: Mr. Naresh Verma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Admit.
( Sabina)
r Judge
(Sushil Kukreja ) September 1, 2022 (ravinder) Judge ::: Downloaded on - 02/09/2022 20:03:43 :::CIS