Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 369(2)] [Section 369] [Entire Act]

State of Karnataka - Subsection

Section 369(2)(a) in Karnataka Municipal Corporations Act, 1976

(a)fees for the use of, or for the right to expose goods for sale in, such markets;