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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)as regards wire rope slings, either the means specified in clause (a) above or a notice or notices so exhibited as can be easily read by any concerned dock worker stating the safe working load for the various sizes of the wire rope slings used.