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State of Tamilnadu - Section

Section 10 in Tamil Nadu Non-Trading Companies Rules, 1981

10. Maintenance of separate records for each company.

(1)The documents of each company shall be kept together, distinct and separate from those of other companies.
(2)Documents relating to each common shall be kept in chronological order, that is to say, in the order of the dates on which they are received by the Registrar.