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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Daman and Diu - Subsection

Section 89(5) in The Daman And Diu Panchayat Regulation, 2012

(5)The District Panchayat may, at any time during the year for which annual budget estimates has been approved, prepare a revised or supplementary budget which shall be considered and approved by the Administrator in the same manner as an original budget under sub-section (2).