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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The National Security Guard Rules, 1987

(e)"Proper Security Guard authority" when used in relation to any power, duty, act or matter, means such Security Guard authority as, in pursuance of these rules made under the Act, exercises, or performs that power or duty or is concerned with that matter,