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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(26) in Meghalaya Interpretation and General Clauses Act, 1972

(26)"enactment" means an Act of the Meghalaya Legislature and includes a Regulation, Meghalaya Ordinance and any provision contained in any Act, Regulation, or Ordinance as aforesaid ;