Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(24) in Orissa Minor Minerals Concession Rules, 2004

(24)The lessee shall ensure proper maintenance of hill slopes so as to the prevent major erosion and observe a all such safeguards as provided in the Mines Act, 1952, and the Rules and Regulations framed thereunder and the Granite Conservation and Development Rules, 1999.