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NCT Delhi - Section

Section 33 in The Delhi Technological University Act, 2009

33. Regulations.

- The authorities of the University may make regulations consistent with this Act, the Statutes and the Ordinances, in the manner prescribed by the Statutes for the conduct of their own business and that of the committees, if any, appointed by them and not provided for by this Act, the Statutes or the Ordinances.